Uttar Pradesh Avas Evam Vikas ... vs Babu Ram And Others
2014 Latest Caselaw 1381 ALL

Citation : 2014 Latest Caselaw 1381 ALL
Judgement Date : 30 April, 2014

Allahabad High Court

Uttar Pradesh Avas Evam Vikas ... vs Babu Ram And Others on 30 April, 2014

Bench: Tarun Agarwala, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 569 of 2012
 

 
Appellant :- Uttar Pradesh Avas Evam Vikas Parishad
 
Respondent :- Babu Ram And Others
 
Counsel for Appellant :- Madan Mohan
 
Counsel for Respondent :- L.P.Singh,Ashok Tripathi,K.R. Sirohi,L.K.Singh,Suneeta Agrawal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri Ashok Tripathi, the learned counsel for the respondent.

Order Date :- 30.4.2014

(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)

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