Smt. M. Gupta vs Prem Singh
2014 Latest Caselaw 1376 ALL

Citation : 2014 Latest Caselaw 1376 ALL
Judgement Date : 30 April, 2014

Allahabad High Court

Smt. M. Gupta vs Prem Singh on 30 April, 2014

Bench: Tarun Agarwala, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 890 of 1990
 

 
Appellant :- Smt. M. Gupta
 
Respondent :- Prem Singh
 
Counsel for Appellant :- P.N.Saxena,C.N. Saxena,Y.K. Saxena
 
Counsel for Respondent :- V.M.Sahai,R. Chaddha,Rajeev Chaddha
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri Y.K. Saxena, the learned counsel for the appellant.

Order Date :- 30.4.2014

(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)

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