Citation : 2014 Latest Caselaw 1369 ALL
Judgement Date : 30 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL No. - 356 of 2013 Appellant :- Shiv Pratap Raghuvanshi Respondent :- Smt. Renu Singh Counsel for Appellant :- Arun Kumar Hon'ble Tarun Agarwala,J.
Hon'ble Akhtar Husain Khan,J.
The matter has been wrongly list today.
Order Date :- 30.4.2014
RU
(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)
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