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Ram Saran vs State Of U.P. And 5 Ors.
2014 Latest Caselaw 1356 ALL

Citation : 2014 Latest Caselaw 1356 ALL
Judgement Date : 29 April, 2014

Allahabad High Court
Ram Saran vs State Of U.P. And 5 Ors. on 29 April, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - C No. - 18121 of 2014
 

 
Petitioner :- Ram Saran
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- Niraj Tiwari
 
Counsel for Respondent :- C.S.C.,Tariq Maqbool Khan
 

 
Hon'ble Ran Vijai Singh,J.

Civil Misc. Amendment Application No.139797 of 2014

The amendment application is allowed.

Let necessary amendment be made in the prayer of the writ petition within three days.

List thereafter.

Order Date :- 29.4.2014

samz

 

 

 
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