Smt. Vimla Devi vs State Of U.P. And Others
2014 Latest Caselaw 1353 ALL

Citation : 2014 Latest Caselaw 1353 ALL
Judgement Date : 29 April, 2014

Allahabad High Court

Smt. Vimla Devi vs State Of U.P. And Others on 29 April, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 1079 of 2011
 

 
Appellant :- Smt. Vimla Devi
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Swarn Kumar Srivastava,Anil Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,A.K. Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

Put-up on 1.5.2014.

Order Date :- 29.4.2014

aks

(Attau Rahman Masoodi I) ( Sheo Kumar Singh J.)

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