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Hub Lal vs State Of U.P. And 4 Ors.
2014 Latest Caselaw 1349 ALL

Citation : 2014 Latest Caselaw 1349 ALL
Judgement Date : 29 April, 2014

Allahabad High Court
Hub Lal vs State Of U.P. And 4 Ors. on 29 April, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 
Case :- WRIT - C No. - 23661 of 2014
 

 
Petitioner :- Hub Lal
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Miss Bushra Maryam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Supplementary affidavit filed today, is taken on record.

Learned Standing Counsel may seek instruction in the matter as to why the order passed under Section 6-H(1) of the Industrial Disputes Act, 1947 is not being complied with  by the executive authorities. 

Put up day after tomorrow, i.e., on 1.5.2014 as fresh.

Order Date :- 29.4.2014

SKM

 

 

 
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