Vishnu And Another vs Jagdish And 4 Ors.
2014 Latest Caselaw 1342 ALL

Citation : 2014 Latest Caselaw 1342 ALL
Judgement Date : 29 April, 2014

Allahabad High Court

Vishnu And Another vs Jagdish And 4 Ors. on 29 April, 2014

Bench: Tarun Agarwala, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 696 of 2014
 

 
Appellant :- Vishnu And Another
 
Respondent :- Jagdish And 4 Ors.
 
Counsel for Appellant :- Santosh Kumar Singh
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

Connect with First Appeal From Order No.2780 of 2014 and list in the next cause list for admission.

Order Date :- 29.4.2014

(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)

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