Durga Prasad And 2 Ors. vs D.D.C. And Another
2014 Latest Caselaw 1336 ALL

Citation : 2014 Latest Caselaw 1336 ALL
Judgement Date : 29 April, 2014

Allahabad High Court

Durga Prasad And 2 Ors. vs D.D.C. And Another on 29 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 23196 of 2014
 

 
Petitioner :- Durga Prasad And 2 Ors.
 
Respondent :- D.D.C. And Another
 
Counsel for Petitioner :- J.H. Khan,Gulrez Khan,W.H. Khan
 
Counsel for Respondent :- C.S.C.,Rachna Tiwari
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by Shri W.H. Khan, learned Senior Advocate, put up as fresh day after tomorrow i.e. 1st May, 2014.

Order Date :- 29.4.2014

Priyanka

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