Smt. Devendra Kaur vs Consolidation Officer, Camp ...
2014 Latest Caselaw 1313 ALL

Citation : 2014 Latest Caselaw 1313 ALL
Judgement Date : 28 April, 2014

Allahabad High Court

Smt. Devendra Kaur vs Consolidation Officer, Camp ... on 28 April, 2014

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- CONSOLIDATION No. - 321 of 2014
 

 
Petitioner :- Smt. Devendra Kaur
 
Respondent :- Consolidation Officer, Camp Gola, Kheri & 3 Others
 
Counsel for Petitioner :- Devendra Pratap Singh,Ashok Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

Two days' time as prayed by learned counsel for the petitioner is allowed to file supplementary affidavit. List thereafter.

Order Date :- 28.4.2014

Tripathi

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