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A.C.I.T.(Inv.)Circle I vs Smt.Munni Devi
2014 Latest Caselaw 1309 ALL

Citation : 2014 Latest Caselaw 1309 ALL
Judgement Date : 28 April, 2014

Allahabad High Court
A.C.I.T.(Inv.)Circle I vs Smt.Munni Devi on 28 April, 2014
Bench: Rajes Kumar, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 280 of 2000
 

 
Appellant :- A.C.I.T.(Inv.)Circle I
 
Respondent :- Smt.Munni Devi
 
Counsel for Appellant :- Shambhu Chopra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

In the list, Income Tax Appeal No. 280 of 2000, A.C.I.T. (Inv.) Circle I Vs. Smt. Munni Devi, is listed. In the paper book, except first two pages, all other papers relate to the case of Commissioner of Income Tax, Agra vs. M/s Allan & Alvan (P) Limited, Aligarh. The relevant papers relating to Income Tax Appeal No. 280 of 2000 are not available.

On the request of Sri Shambhu Chopra, learned counsel for the appellant, the case is passed over to enable him to file necessary papers relating to Income Tax Appeal No. 280 of 2000.

Order Date :- 28.4.2014

OP

 

 

 
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