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Smt. Babita vs State Of U.P. & Another
2014 Latest Caselaw 1305 ALL

Citation : 2014 Latest Caselaw 1305 ALL
Judgement Date : 28 April, 2014

Allahabad High Court
Smt. Babita vs State Of U.P. & Another on 28 April, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL REVISION No. - 2416 of 2009
 

 
Revisionist :- Smt. Babita
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Nisar Uddin,Arvind Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Umesh Chandra Mishra
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over for the day on the illness slip of Shri Sunil Kumar Dubey, learned counsel for the opposite party no.2.

List  in the next cause list peremptorily.

Order Date :- 28.4.2014

RU

 

 

 
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