Buddhraj vs Gurv Prasad Pandey, ...
2014 Latest Caselaw 1293 ALL

Citation : 2014 Latest Caselaw 1293 ALL
Judgement Date : 28 April, 2014

Allahabad High Court

Buddhraj vs Gurv Prasad Pandey, ... on 28 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2614 of 2014
 

 
Applicant :- Buddhraj
 
Opposite Party :- Gurv Prasad Pandey, Consolidation Officer And 8 Ors.
 
Counsel for Applicant :- I.N. Singh,Ajay Yadav
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up on 5th May, 2014 in the additional cause list.

Order Date :- 28.4.2014

samz

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