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Ved Pal vs D.D.C. And 5 Ors.
2014 Latest Caselaw 1260 ALL

Citation : 2014 Latest Caselaw 1260 ALL
Judgement Date : 25 April, 2014

Allahabad High Court

Ved Pal vs D.D.C. And 5 Ors. on 25 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 15299 of 2014
 

 
Petitioner :- Ved Pal
 
Respondent :- D.D.C. And 5 Ors.
 
Counsel for Petitioner :- Riduvant Pratap Singh
 
Counsel for Respondent :- C.S.C.,S.K. Pundir
 

 
Hon'ble Anjani Kumar Mishra,J.

Shri Anil Kumar has filed his appearance on behalf of respondent nos. 3, 4 and 5 in Court. The same is taken on record.

The instructions received by the learned Standing Counsel have been produced before me and have also been shown to the counsel for the parties.

Put up as fresh on 13th May, 2014 by which date the parties may exchange their pleadings.

It is made clear that no adjournment will be granted to either of the parties on that date and the writ petition itself may be decided finally.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 25.4.2014

Priyanka

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Ved Pal vs D.D.C. And 5 Ors.
2014 Latest Caselaw 1260 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Ved Pal vs D.D.C. And 5 Ors.2014 Latest Caselaw 1260 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Ved Pal vs D.D.C. And 5 Ors.
2014 Latest Caselaw 1260 ALL