Dr. Gurumukh Singh vs State Of U.P.
2014 Latest Caselaw 1258 ALL

Citation : 2014 Latest Caselaw 1258 ALL
Judgement Date : 25 April, 2014

Allahabad High Court

Dr. Gurumukh Singh vs State Of U.P. on 25 April, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CRIMINAL APPEAL No. - 4375 of 2006
 

 
Appellant :- Dr. Gurumukh Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Samit Gopal,A.K. Umrao,C.K.Mishra,Daya Shanker Mishra,G.C. Saxena
 
Counsel for Respondent :- Govt. Advocate,S.N. Singh,S.N. Tiwari
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

This is fourth bail application.

This court is not sitting as regular court to hear these matters, and therefore, it will be proper and in the ends of justice to place this application before appropriate regular court.

In view of the aforesaid, let this appeal be listed on 5th May, 2014 before appropriate regular court. This case will not be treated as tied up to this Bench.

Order Date :- 25.4.2014

M.A.A.

(A.R. Masoodi, J.) (S.K. Singh, J.)

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