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M/S Jagran Prakashan Limited vs State Of U.P. And 3 Ors.
2014 Latest Caselaw 1253 ALL

Citation : 2014 Latest Caselaw 1253 ALL
Judgement Date : 25 April, 2014

Allahabad High Court
M/S Jagran Prakashan Limited vs State Of U.P. And 3 Ors. on 25 April, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 23428 of 2014
 

 
Petitioner :- M/S Jagran Prakashan Limited
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Chandra Bhan Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As jointly prayed, put up this matter on 30.4.2014 as fresh.

When the case is listed next the name of Sri Jamal Khan be shown as counsel for respondent no.4.

Order Date :- 25.4.2014

SKM

 

 

 
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