Phool Chandra & Others vs State Of U.P. & Others
2014 Latest Caselaw 1247 ALL

Citation : 2014 Latest Caselaw 1247 ALL
Judgement Date : 25 April, 2014

Allahabad High Court

Phool Chandra & Others vs State Of U.P. & Others on 25 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 62351 of 2005
 

 
Petitioner :- Phool Chandra & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- P.C. Srivastava,Rajesh Pratap Singh
 
Counsel for Respondent :- C.S.C.,Anuj Kumar,Narendra Kumar
 

 
Hon'ble Anjani Kumar Mishra,J.

As jointly prayed, put up in the additional cause list on 28th April, 2014.

Order Date :- 25.4.2014

Priyanka

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