Prakash Chandra Sharma vs State Of U.P. And 5 Ors.
2014 Latest Caselaw 1244 ALL

Citation : 2014 Latest Caselaw 1244 ALL
Judgement Date : 25 April, 2014

Allahabad High Court

Prakash Chandra Sharma vs State Of U.P. And 5 Ors. on 25 April, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 422 of 2014
 

 
Appellant :- Prakash Chandra Sharma
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Appellant :- D.K. Srivastava,Keshari Nath Tripathi
 
Counsel for Respondent :- C.S.C.,Saroj Yadav
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As prayed by learned counsel for the appellant, put up this matter on 28th April, 2014, as fresh.

Order Date :- 25.4.2014

M.A.A.

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