Rajesh (Since Deceased) And 5 Ors. vs D.D.C. And Another
2014 Latest Caselaw 1241 ALL

Citation : 2014 Latest Caselaw 1241 ALL
Judgement Date : 25 April, 2014

Allahabad High Court

Rajesh (Since Deceased) And 5 Ors. vs D.D.C. And Another on 25 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 22131 of 2014
 

 
Petitioner :- Rajesh (Since Deceased) And 5 Ors.
 
Respondent :- D.D.C. And Another
 
Counsel for Petitioner :- Narendra Mohan,P.S. Verma
 
Counsel for Respondent :- C.S.C.,Riduwant Pratap Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

As jointly prayed, put up as fresh on 8th May, 2014.

Order Date :- 25.4.2014

Priyanka

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