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Tejpal vs D.D.C. And 4 Ors.
2014 Latest Caselaw 1221 ALL

Citation : 2014 Latest Caselaw 1221 ALL
Judgement Date : 24 April, 2014

Allahabad High Court
Tejpal vs D.D.C. And 4 Ors. on 24 April, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 23614 of 2014
 

 
Petitioner :- Tejpal
 
Respondent :- D.D.C. And 4 Ors.
 
Counsel for Petitioner :- Vikas Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 6th May, 2014 to enable the learned counsel for the petitioner to file a supplementary affidavit annexing thereto CH Form-23 which may indicate original holdings.

Order Date :- 24.4.2014

Priyanka

 

 

 
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