Om Prakash Srivastava (Retired ... vs Dr. Anoop Yadav, Mandi Nideshak, ...
2014 Latest Caselaw 1218 ALL

Citation : 2014 Latest Caselaw 1218 ALL
Judgement Date : 24 April, 2014

Allahabad High Court

Om Prakash Srivastava (Retired ... vs Dr. Anoop Yadav, Mandi Nideshak, ... on 24 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1759 of 2014
 

 
Applicant :- Om Prakash Srivastava (Retired Clerk)
 
Opposite Party :- Dr. Anoop Yadav, Mandi Nideshak, Rajya Krishi Utpadan Mandi
 
Counsel for Applicant :- Madan Mohan Srivastava
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Heard Sri B.D.Mandhyan, learned senior counsel assisted by Sri Tarun Gaur, learned counsel for the opposite party.

Pursuant to the order of this Court dated 12.3.2014 an affidavit of compliance on behalf of the opposite party has been filed which is taken on record.

Learned counsel for the applicant is not present. Learned counsel for the opposite party is directed to serve a copy of the affidavit of compliance to the learned counsel for the applicant within 48 hours.

As prayed list in the week commencing 19th May, 2014 showing the names of Sri Satish Mandhyan and Sri Tarun Gaur as counsel for the opposite party. By that time objection/reply to the affidvit of compliance, if any, may be filed.

Order Date :- 24.4.2014

samz