Baluddin & Others vs D.D.C. & Others
2014 Latest Caselaw 1215 ALL

Citation : 2014 Latest Caselaw 1215 ALL
Judgement Date : 24 April, 2014

Allahabad High Court

Baluddin & Others vs D.D.C. & Others on 24 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 9853 of 2003
 

 
Petitioner :- Baluddin & Others
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- Sankatha Rai,Dr. Vinod Kumar Rai,Vijay Kumar Rai
 
Counsel for Respondent :- C.S.C.,Abhishek Kumar,M.N.Singh,Raj Kumar Khanna,V.K.Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Let a note be made on the memo of the writ petition that the heir of the deceased petitioner no. 13 has already on record as petitioner no. 12.

Order Date :- 24.4.2014

Priyanka

Download the LatestLaws.com Mobile App