Dhanpal And Others vs D.D.C. And Another
2014 Latest Caselaw 1202 ALL

Citation : 2014 Latest Caselaw 1202 ALL
Judgement Date : 24 April, 2014

Allahabad High Court

Dhanpal And Others vs D.D.C. And Another on 24 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 29311 of 2002
 

 
Petitioner :- Dhanpal And Others
 
Respondent :- D.D.C. And Another
 
Counsel for Petitioner :- M.D.Singh ' Shekhar',A.K.Rai,V.K.Singh
 
Counsel for Respondent :- C.S.C.,Anil Kumar,H. N. Pandey,R.P. Singh,S.D. Kautilya,V.K. Mishra
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Shri S.D. Kautilya, learned counsel for the respondent.

List in the next cause list.

Order Date :- 24.4.2014

Priyanka

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