Rishi Deo Pandey And Others vs State Of U.P. And Others
2014 Latest Caselaw 1198 ALL

Citation : 2014 Latest Caselaw 1198 ALL
Judgement Date : 24 April, 2014

Allahabad High Court

Rishi Deo Pandey And Others vs State Of U.P. And Others on 24 April, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 74060 of 2010
 

 
Petitioner :- Rishi Deo Pandey And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Nitya Prakash Tiwari,Vivek Kumar Birla
 
Counsel for Respondent :- C. S. C.,Uma Nath Pandey
 

 
Hon'ble Attau Rahman Masoodi,J.

The case is adjourned . List in the next cause list.

Order Date :- 24.4.2014

aks

(Attau Rahman Masoodi J.)

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