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Smt. Premlata vs Sanjay Sharma, Executive ...
2014 Latest Caselaw 1192 ALL

Citation : 2014 Latest Caselaw 1192 ALL
Judgement Date : 24 April, 2014

Allahabad High Court
Smt. Premlata vs Sanjay Sharma, Executive ... on 24 April, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2160 of 2014
 

 
Applicant :- Smt. Premlata
 
Opposite Party :- Sanjay Sharma, Executive Engineer, E.D.D.-Ii
 
Counsel for Applicant :- Shashi Dhar Pandey,Ashutosh Kumar Mishra
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Pursuant to the earlier order of this Court, learned counsel for the applicant has filed a supplementary affidavit which is taken on record.

Put up on 28th April, 2014.  In the meantime learned counsel for the applicant shall inform Sri Baleshwar Chaturvedi, learned counsel for the Power Corporation to assist the Court on the date fixed.

Order Date :- 24.4.2014

samz

 

 

 
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