Guroo Prasad And Another vs D.D.C. And Anr.
2014 Latest Caselaw 1186 ALL

Citation : 2014 Latest Caselaw 1186 ALL
Judgement Date : 24 April, 2014

Allahabad High Court

Guroo Prasad And Another vs D.D.C. And Anr. on 24 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 23612 of 2014
 

 
Petitioner :- Guroo Prasad And Another
 
Respondent :- D.D.C. And Anr.
 
Counsel for Petitioner :- Ram Shankar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned Standing Counsel is directed to produce a latest consolidation map which may indicate the actual location of plot no. 146 of village Santhalpur, Pargana Hasanpur, District Amroha.

Put up as fresh 5th May, 2014.

Let a copy of this order be supplied to the learned Standing Counsel today itself.

Order Date :- 24.4.2014

Priyanka

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