Ranvir Singh vs Presiding Officer, Industrial ...
2014 Latest Caselaw 1184 ALL

Citation : 2014 Latest Caselaw 1184 ALL
Judgement Date : 24 April, 2014

Allahabad High Court

Ranvir Singh vs Presiding Officer, Industrial ... on 24 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 58738 of 2011
 

 
Petitioner :- Ranvir Singh
 
Respondent :- Presiding Officer, Industrial Tribunal And Another
 
Counsel for Petitioner :- Vijay Mahendra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Steps have been taken.

Office to proceed.

Order Date :- 24.4.2014

SKM

Download the LatestLaws.com Mobile App