Girdhari Lal & Others vs Banwari & Others
2014 Latest Caselaw 1177 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 
Case :- WRIT - B No. - 36960 of 2004
 

 
Petitioner :- Girdhari Lal & Others
 
Respondent :- Banwari & Others
 
Counsel for Petitioner :- Ajit Kumar,A.B. Singhal,R.B.Singhal,S.K.Srivastava
 
Counsel for Respondent :- C.S.C.,Anupam Kulshrestha,Diwakar Tiwari,K.K. Shukla,Narendra Bhushan Nigam,S.K.S.Kushwaha,Virendra Chaubey
 

 
Hon'ble Anjani Kumar Mishra,J.

Perused the office report dated 6.2.2014.  Service of notice upon respondent nos. 1/1 and 1/3 is held to be sufficient.

No counter affidavit has been filed.

Order Date :- 24.4.2014

Priyanka

.

Case :- WRIT - B No. - 36960 of 2004

Petitioner :- Girdhari Lal & Others

Respondent :- Banwari & Others

Counsel for Petitioner :- Ajit Kumar,A.B. Singhal,R.B.Singhal,S.K.Srivastava

Counsel for Respondent :- C.S.C.,Anupam Kulshrestha,Diwakar Tiwari,K.K. Shukla,Narendra Bhushan Nigam,S.K.S.Kushwaha,Virendra Chaubey

Hon'ble Anjani Kumar Mishra,J.

Civil Misc. Abatement Application No. 308757 of 2009

In view of the order passed on substitution application no. 315545 of 2009, this abatement application deserves to be dismissed and is dismissed. 

Order Date :- 24.4.2014

Priyanka

Case :- WRIT - B No. - 36960 of 2004

Petitioner :- Girdhari Lal & Others

Respondent :- Banwari & Others

Counsel for Petitioner :- Ajit Kumar,A.B. Singhal,R.B.Singhal,S.K.Srivastava

Counsel for Respondent :- C.S.C.,Anupam Kulshrestha,Diwakar Tiwari,K.K. Shukla,Narendra Bhushan Nigam,S.K.S.Kushwaha,Virendra Chaubey

Hon'ble Anjani Kumar Mishra,J.

Civil Misc. Delay Condonation Application No. 315543 of 2009

Cause shown for the delay is found to be sufficient.

Delay in filing the substitution application is condoned.

Order Date :- 24.4.2014

Priyanka

.

Case :- WRIT - B No. - 36960 of 2004

Petitioner :- Girdhari Lal & Others

Respondent :- Banwari & Others

Counsel for Petitioner :- Ajit Kumar,A.B. Singhal,R.B.Singhal,S.K.Srivastava

Counsel for Respondent :- C.S.C.,Anupam Kulshrestha,Diwakar Tiwari,K.K. Shukla,Narendra Bhushan Nigam,S.K.S.Kushwaha,Virendra Chaubey

Hon'ble Anjani Kumar Mishra,J.

Civil Misc. Substitution Application No. 315545 of 2009

Heard 

Substitution application is allowed.

Order Date :- 24.4.2014

Priyanka