Anoop Kumar Singh And 4 Ors. vs Rajkapoor ...
2014 Latest Caselaw 1161 ALL

Citation : 2014 Latest Caselaw 1161 ALL
Judgement Date : 23 April, 2014

Allahabad High Court

Anoop Kumar Singh And 4 Ors. vs Rajkapoor ... on 23 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2651 of 2013
 

 
Applicant :- Anoop Kumar Singh And 4 Ors.
 
Opposite Party :- Rajkapoor Tripathi,Principal,Vivekanand Inter Colelge& 3 Ors
 
Counsel for Applicant :- Abhishek Misra
 
Counsel for Opposite Party :- S.C.,Uma Nath Pandey
 

 
Hon'ble Ran Vijai Singh,J.

Learned counsel for the petitioner is directed to serve a copy of the writ petitin to Sri Sanjay Singh, learned counsel for the opposite party. Sri Singh is directed to seek instruction in the matter.

As prayed put as a fresh case on 25th April, 2015.

Order Date :- 23.4.2014

samz

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