Smt. Shashi Agarwal vs State Of U.P. And 2 Ors.
2014 Latest Caselaw 1158 ALL

Citation : 2014 Latest Caselaw 1158 ALL
Judgement Date : 23 April, 2014

Allahabad High Court

Smt. Shashi Agarwal vs State Of U.P. And 2 Ors. on 23 April, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 369 of 2014
 

 
Appellant :- Smt. Shashi Agarwal
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Appellant :- Dinesh Kacker
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As jointly prayed by the learned counsel for the parties, put-up on 13.5.2014.

Order Date :- 23.4.2014

aks

(Attau Rahman Masoodi J. ) ( Sheo Kumar Singh J.)

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