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M/S Kitply Industries Ltd. vs Customs, Excise And Service Tax ...
2014 Latest Caselaw 1156 ALL

Citation : 2014 Latest Caselaw 1156 ALL
Judgement Date : 23 April, 2014

Allahabad High Court
M/S Kitply Industries Ltd. vs Customs, Excise And Service Tax ... on 23 April, 2014
Bench: Rajes Kumar, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 28 of 2013
 

 
Appellant :- M/S Kitply Industries Ltd.
 
Respondent :- Customs, Excise And Service Tax Appellate Tribunal And Anr.
 
Counsel for Appellant :- M.B. Mathur
 
Counsel for Respondent :- R.C. Shukla
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

It appears that the present appeal is dismissed in default on 29.8.2013. The order is in order sheet. It is not clear that why this case is listed today.

Office is directed to look into the matter, in case the case services, give the report.

List the matter again.

Order Date :- 23.4.2014

Monika

 

 

 
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