Citation : 2014 Latest Caselaw 1153 ALL
Judgement Date : 23 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1712 of 2014 Applicant :- Smt. Ragini Bhardwaj Opposite Party :- P.V. Singh, Area Manager, Indian Oil Corp. Counsel for Applicant :- Prabhakar Tripathi Counsel for Opposite Party :- S.C. Hon'ble Ran Vijai Singh,J.
Seen the office report dated 22.4.2014. In spite of service neither the opposite party appeared through counsel nor in person before the Court.
Let bailable warrant be issued to the opposite party ensuring his presence before the Court fixing 15th May, 2014.
List on 15th May, 2014.
Order Date :- 23.4.2014
samz
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