Shyam Babu vs D.D.C. And Another
2014 Latest Caselaw 1150 ALL

Citation : 2014 Latest Caselaw 1150 ALL
Judgement Date : 23 April, 2014

Allahabad High Court

Shyam Babu vs D.D.C. And Another on 23 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 23232 of 2014
 

 
Petitioner :- Shyam Babu
 
Respondent :- D.D.C. And Another
 
Counsel for Petitioner :- Anay Kumar Srivastava,Kamleshwar Singh
 
Counsel for Respondent :- C.S.C.,Ayub Khan
 

 
Hon'ble Anjani Kumar Mishra,J.

As jointly prayed, put up as fresh on 28th April, 2014 to enable the learned counsel for the parties to produce their respective CH Form-23.

Order Date :- 23.4.2014

Priyanka

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