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Rajesh Kumar Yadav And 2 Ors. vs State Of U.P. And 4 Ors.
2014 Latest Caselaw 1148 ALL

Citation : 2014 Latest Caselaw 1148 ALL
Judgement Date : 23 April, 2014

Allahabad High Court
Rajesh Kumar Yadav And 2 Ors. vs State Of U.P. And 4 Ors. on 23 April, 2014
Bench: Sheo Kumar Singh, Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 400 of 2014
 

 
Appellant :- Rajesh Kumar Yadav And 2 Ors.
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Appellant :- Birnedra Singh
 
Counsel for Respondent :- C.S.C.,Mrigraj Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As prayed, put up this appeal tomorrow, as fresh.

Order Date :- 23.4.2014

M.A.A.

(A. R. Masoodi, J.)     (S.K. Singh, J. )

 

 

 
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