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Shiv Prakash Katiyar vs K.S. Atoriya, Principal Secry., ...
2014 Latest Caselaw 1143 ALL

Citation : 2014 Latest Caselaw 1143 ALL
Judgement Date : 23 April, 2014

Allahabad High Court
Shiv Prakash Katiyar vs K.S. Atoriya, Principal Secry., ... on 23 April, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 5747 of 2012
 

 
Applicant :- Shiv Prakash Katiyar
 
Opposite Party :- K.S. Atoriya, Principal Secry., Revenue And Others
 
Counsel for Applicant :- K.K. Tripathi
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Sri Pankaj Saxena, learned standing counsel prays for and is granted three weeks time  to file counter affidavit to the restoration application. Rejoinder affidavit, if any, be filed within one week thereafter.

List in the week commencing 1st July, 2014.

Order Date :- 23.4.2014

samz

 

 

 
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