Gaon Sabha vs State Of U.P. And 3 Ors.
2014 Latest Caselaw 1142 ALL

Citation : 2014 Latest Caselaw 1142 ALL
Judgement Date : 23 April, 2014

Allahabad High Court

Gaon Sabha vs State Of U.P. And 3 Ors. on 23 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 23194 of 2014
 

 
Petitioner :- Gaon Sabha
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Manoj Kumar Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned Standing Counsel prays for and is granted a weeks time to obtain instructions in this matter specially, as regards representation/ application made to the respondent no. 3 District Magistrate/ District Deputy Director of Consolidation, Jaunpur on 31.1.2014.

Put up as fresh on 6th May, 2014.

Order Date :- 23.4.2014

Priyanka

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