Zafaruddin Khan vs State Of U.P. & Others
2014 Latest Caselaw 1122 ALL

Citation : 2014 Latest Caselaw 1122 ALL
Judgement Date : 22 April, 2014

Allahabad High Court

Zafaruddin Khan vs State Of U.P. & Others on 22 April, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- WRIT - A No. - 30078 of 1995
 

 
Petitioner :- Zafaruddin Khan
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- D.K. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Attau Rahman Masoodi,J.

On behalf of Sri Shri Kant Shukla, learned counsel for the respondent , request is made for adjournment of the case on personal ground. The case is adjourned. List in the next cause list.

Order Date :- 22.4.2014

aks

( Attau Rahman Masoodi J. )

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