Chhedi Lal vs D.D.C. And 5 Ors.
2014 Latest Caselaw 1096 ALL

Citation : 2014 Latest Caselaw 1096 ALL
Judgement Date : 22 April, 2014

Allahabad High Court

Chhedi Lal vs D.D.C. And 5 Ors. on 22 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 19978 of 2014
 

 
Petitioner :- Chhedi Lal
 
Respondent :- D.D.C. And 5 Ors.
 
Counsel for Petitioner :- V.K. Singh,Manvendra Nath Singh
 
Counsel for Respondent :- C.S.C.,K.K. Mani,M.K. Yadav,Rajeev Misra
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 29th April, 2014.

Order Date :- 22.4.2014

Priyanka

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