Shiv Narain And 6 Others vs Sri Raj Shekhar, District ...
2014 Latest Caselaw 1084 ALL

Citation : 2014 Latest Caselaw 1084 ALL
Judgement Date : 21 April, 2014

Allahabad High Court

Shiv Narain And 6 Others vs Sri Raj Shekhar, District ... on 21 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 5406 of 2013
 

 
Applicant :- Shiv Narain And 6 Others
 
Opposite Party :- Sri Raj Shekhar, District Magistrate
 
Counsel for Applicant :- Raj Karan Yadav
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

As prayed list in the week commending 19th May, 2014.

Order Date :- 21.4.2014

samz

Download the LatestLaws.com Mobile App