Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Iftekhar Hasan Khan vs Addl. Collector ...
2014 Latest Caselaw 1078 ALL

Citation : 2014 Latest Caselaw 1078 ALL
Judgement Date : 21 April, 2014

Allahabad High Court
Iftekhar Hasan Khan vs Addl. Collector ... on 21 April, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 21690 of 2014
 

 
Petitioner :- Iftekhar Hasan Khan
 
Respondent :- Addl. Collector (Administration)/ D.D.C. And 14 Others
 
Counsel for Petitioner :- R.K. Pandey
 
Counsel for Respondent :- C.S.C.,Shobhit Saxena
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner prays for and is granted two weeks time to file a supplementary affidavit bringing the relevant documents on record.

List thereafter.

Order Date :- 21.4.2014

Priyanka

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter