Gyan Swaroop Srivastava And ... vs Anuruddh Pratap Singh, Manager, ...
2014 Latest Caselaw 1072 ALL

Citation : 2014 Latest Caselaw 1072 ALL
Judgement Date : 21 April, 2014

Allahabad High Court

Gyan Swaroop Srivastava And ... vs Anuruddh Pratap Singh, Manager, ... on 21 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2826 of 2013
 

 
Applicant :- Gyan Swaroop Srivastava And Another
 
Opposite Party :- Anuruddh Pratap Singh, Manager, C/M. Ucchatar Madhyamik Vid.
 
Counsel for Applicant :- Kartikeya Saran
 
Counsel for Opposite Party :- S.C.,Birendra Singh,V.Singh
 

 
Hon'ble Ran Vijai Singh,J.

Seen the office report dated 19.4.2014. In spite of service of notice newly added opposite party no. 2, Mahendra Kumar Dwivedi, has neither appeared through counsel nor has filed any affidavit.

Let bailable warrant be issued to opposite party no.2 ensuring his present before the Court on 14th May, 2014.

List on 14th May, 2014.

Order Date :- 21.4.2014

samz

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