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M/S Gupta Builders vs Commissioner Central Excise
2014 Latest Caselaw 1071 ALL

Citation : 2014 Latest Caselaw 1071 ALL
Judgement Date : 21 April, 2014

Allahabad High Court
M/S Gupta Builders vs Commissioner Central Excise on 21 April, 2014
Bench: Rajes Kumar, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 121 of 2013
 

 
Appellant :- M/S Gupta Builders
 
Respondent :- Commissioner Central Excise
 
Counsel for Appellant :- Ashok Bhatnagar
 
Counsel for Respondent :- Vinod Kant Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Disposed off.

For order see order of date passed on Central Excise Appeal Defective No. 120 of 2013 on separate sheets.

Order Date :- 21.4.2014

Monika

 

 

 
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