Jhaoo vs D.D.C. And 11 Ors.
2014 Latest Caselaw 1070 ALL

Citation : 2014 Latest Caselaw 1070 ALL
Judgement Date : 21 April, 2014

Allahabad High Court

Jhaoo vs D.D.C. And 11 Ors. on 21 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 21830 of 2014
 

 
Petitioner :- Jhaoo
 
Respondent :- D.D.C. And 11 Ors.
 
Counsel for Petitioner :- Ranjeet K. Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 25th April, 2014.

It is made clear that no adjournments shall be granted and the matter will be decided on merits on that date.

Order Date :- 21.4.2014

Priyanka

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