Mahendra Kumar vs Prof. Anil Kumar Singh, V.C., ...
2014 Latest Caselaw 1042 ALL

Citation : 2014 Latest Caselaw 1042 ALL
Judgement Date : 18 April, 2014

Allahabad High Court

Mahendra Kumar vs Prof. Anil Kumar Singh, V.C., ... on 18 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1017 of 2014
 

 
Applicant :- Mahendra Kumar
 
Opposite Party :- Prof. Anil Kumar Singh, V.C., University Of Alld. & 2 Ors.
 
Counsel for Applicant :- Rinki Gupta
 
Counsel for Opposite Party :- S.C.,Gautam Baghel
 

 
Hon'ble Ran Vijai Singh,J.

An affidavit of compliance has been filed on behalf of opposite party no. 1 which is taken on record. Learned counsel for the applicant prays for the is granted a week's time to file its reply.

List thereafter.

Order Date :- 18.4.2014

samz

Download the LatestLaws.com Mobile App