Phool Chandra & Others vs State Of U.P. & Others
2014 Latest Caselaw 1024 ALL

Citation : 2014 Latest Caselaw 1024 ALL
Judgement Date : 18 April, 2014

Allahabad High Court

Phool Chandra & Others vs State Of U.P. & Others on 18 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 62351 of 2005
 

 
Petitioner :- Phool Chandra & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- P.C. Srivastava,Rajesh Pratap Singh
 
Counsel for Respondent :- C.S.C.,Anuj Kumar,Narendra Kumar
 

 
Hon'ble Anjani Kumar Mishra,J.

Supplementary counter affidavit filed today, is taken on record.

Learned counsel for the petitioner states that he has filed an application for impleadment on 06.07.2011 in the Registry. The said impleadment application is not on record.

Office is directed to trace out the same and place it on record by the next date fixed in the matter.

Learned counsel for the petitioner may also file his reply to the supplementary counter affidavit filed today by that date.

Put up on 23rd April, 2014 in the additional cause list.

Order Date :- 18.4.2014

Priyanka

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