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Anand Mohan Upadhyay vs State Of U.P.& 3 Ors.
2013 Latest Caselaw 6194 ALL

Citation : 2013 Latest Caselaw 6194 ALL
Judgement Date : 30 September, 2013

Allahabad High Court
Anand Mohan Upadhyay vs State Of U.P.& 3 Ors. on 30 September, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 53876 of 2013
 

 
Petitioner :- Anand Mohan Upadhyay
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- P.S.Jadon,Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is grated four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 30.9.2013

OP

 

 

 
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