Citation : 2013 Latest Caselaw 6192 ALL
Judgement Date : 30 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 55 Case :- CRIMINAL MISC. WRIT PETITION No. - 19132 of 2013 Petitioner :- Shahbuddin And 3 Others Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Ratnesh Kumar Srivastava Counsel for Respondent :- Govt. Advocate Hon'ble Surendra Singh,J.
Hon'ble Naheed Ara Moonis,J.
As prayed, put up on 7th October, 2013.
Order Date :- 30.9.2013
Mustaqeem.
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