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Udaiveer Singh & 6 Others vs State Of U.P. & 3 Others
2013 Latest Caselaw 6190 ALL

Citation : 2013 Latest Caselaw 6190 ALL
Judgement Date : 30 September, 2013

Allahabad High Court
Udaiveer Singh & 6 Others vs State Of U.P. & 3 Others on 30 September, 2013
Bench: Surendra Singh, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 14197 of 2013
 

 
Petitioner :- Udaiveer Singh & 6 Others
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Jitendra Singh
 
Counsel for Respondent :- Govt. Advocate,Jai Narain,S.K. Pathak
 

 
Hon'ble Surendra Singh,J.

Hon'ble Naheed Ara Moonis,J.

List after three weeks.

Till then interim order, if any, is extended.

Order Date :- 30.9.2013

Mustaqeem.

 

 

 
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