Raju vs State Of U.P. And 2 Others
2013 Latest Caselaw 6174 ALL

Citation : 2013 Latest Caselaw 6174 ALL
Judgement Date : 30 September, 2013

Allahabad High Court

Raju vs State Of U.P. And 2 Others on 30 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 37649 of 2013
 

 
Petitioner :- Raju
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- B.R. Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Pursuant to the Order dated 3rd September, 2013, the case has been put up today as a fresh case.

On prayer made by Sri B.R. Sharma, learned counsel for the petitioner, the case is directed to be put up as fresh on 21st October, 2013.

Order Date :- 30.9.2013

Priyanka

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