Ram Niwas Singh Alias Nema Singh vs State Of U.P.
2013 Latest Caselaw 6170 ALL

Citation : 2013 Latest Caselaw 6170 ALL
Judgement Date : 30 September, 2013

Allahabad High Court

Ram Niwas Singh Alias Nema Singh vs State Of U.P. on 30 September, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11053 of 2012
 

 
Applicant :- Ram Niwas Singh Alias Nema Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Smt. Kamla Singh
 
Counsel for Opposite Party :- Govt. Advocate,Anil Kumar Srivastava
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

It has been pointed out by the learned counsel for the respondent that Smt. Samla Singh, learned counsel for the applicant has been appointed as Standing Counsel, still she is sending the mention slip for passing over the case.

Learned counsel for the applicant Smt. Kamla Singh is requested to appear before the court and show how she is authorized to prosecute this case as private counsel.

List this matter on 3rd October, 2013.

Order Date :- 30.9.2013

Monika

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