Kunwar Pal vs State Of U.P. And 2 Others
2013 Latest Caselaw 6166 ALL

Citation : 2013 Latest Caselaw 6166 ALL
Judgement Date : 30 September, 2013

Allahabad High Court

Kunwar Pal vs State Of U.P. And 2 Others on 30 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 53694 of 2013
 

 
Petitioner :- Kunwar Pal
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Shivakant Awasthi,Sudeep Pathak
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by Sri Sudeep Pathak, learned counsel for the petitioner, the case is directed to be put up as fresh on 21st October, 2013 so as to enable him to file Supplementary Affidavit annexing thereto, a Certified Copy of the complete Order-Sheet of the Appeal stated to have been filed by the petitioner before the Divisional Commissioner concerned.

In the meantime, learned Standing Counsel appearing for the respondents may obtain instructions in the matter.

Order Date :- 30.9.2013

Priyanka

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